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State of Rajasthan - Section

Section 24 in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012

24. Academic Council.

(1)There shall be an Academic Council of the University, consisting of the following as members, namely: -
(a)the Vice-Chancellor- ex-officio Chairman;
(b)the Pro-Vice-Chancellor;
(c)all Professors appointed by the University;
(d)the Additional Chief Secretary to the Government of Rajasthan, Home Department or his nominee not below the rank of a Deputy Secretary to the Government of Rajasthan;
(e)the Principal Secretary to the Government of Rajasthan, Higher Education Department or his nominee not below the rank of a Deputy Secretary to the Government of Rajasthan;
(f)the Director, Rajasthan Police Academy, Jaipur;
(g)one educationist to be nominated by the Chancellor;
(h)two persons nominated by the State Government, of which one shall be a professional of repute and one shall be an educationist having domain expertise in the thrust areas of the University;
(i)three faculty members of the University (other than Professors) to be nominated by the Vice-Chancellor; and
(j)the Registrar of the University, Member-Secretary.
(2)The term of office of nominated members shall be two years.