Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of Tamilnadu - Subsection Section 59(d) in Tamil Nadu Combined Development and Building Rules, 2019 (d)Foam inlets shall be provided on the external walls of the building at the ground floor level to enable the fire services to use foam in case of fire.
