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State of Arunachal Pradesh - Section

Section 6 in Arunachal Pradesh Agriculture/Horticulture Services Rules, 1989

6. Inclusion or exclusion of the post in the service.

- (i) All Group 'C', 'B' and 'A' technical posts of Agriculture/Horticulture department on the date of commencement of these rules shall be included in the service.
(ii)All the vacant technical posts in the Group 'A', 'B' and 'C' of the Agriculture and Horticulture Department on the date of commencement of the rules shall be includes in the service.