Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 162] [Entire Act]

State of Tamilnadu - Subsection

Section 162(1) in Tamil Nadu Co-operative Societies Rules, 1988

(1)Every Primary Agriculture and Rural Development Bank shall make an application to the Registrar in Form No. 47 signed by a person authorised by the board of the Primary Agriculture and Rural Development Bank.