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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(1) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of persons in the Engineering Cell) Rules, 2012

(1)Notwithstanding anything contained in these rules, the Committee may propose induction of any person for appointment in the Cell in exceptionally deserving cases for reasons to be recorded in writing from the State Government / Central Government/Public Sector Undertakings.