Section 14 in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of persons in the Engineering Cell) Rules, 2012
14. Induction of exceptionally deserving persons.
(1)Notwithstanding anything contained in these rules, the Committee may propose induction of any person for appointment in the Cell in exceptionally deserving cases for reasons to be recorded in writing from the State Government / Central Government/Public Sector Undertakings.(2)Such a recommendation, if any, shall be forwarded by the Member Secretary to the Appointing Authority for consideration. The decision of the Appointing Authority shall be final in this regard.
