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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(4) in The Haryana Mechanical Vehicles (Bridge Tolls) Rules, 1975

(4)Everyday between the hours of four and five in the afternoon, the Toll Inspector on duty shall hand over the entire amount of toll collected during the preceding twenty-four hours to the Sectional Officer-in-charge after obtaining his dated signatures in the relevant column of the cash register.