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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(1) in The Haryana New Mandi Townships Building Rules, 1967

(1)Except in the case of maximum height which may be regulated as in architectural sheets referred to in Rule 13, the maximum height of any building measured from the top of the plinth to the top of the highest roof or parapet, excluding chimney stacks and water tanks shall not exceed 12 meters (39.37 feet).