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State of Haryana - Section

Section 18 in The Haryana New Mandi Townships Building Rules, 1967

18. Maximum height of building - [Section 4(2)(e)].

(1)Except in the case of maximum height which may be regulated as in architectural sheets referred to in Rule 13, the maximum height of any building measured from the top of the plinth to the top of the highest roof or parapet, excluding chimney stacks and water tanks shall not exceed 12 meters (39.37 feet).
(2)No building shall contain more than 2 storeys but any building may have a "Barsati", a mamti, latrines and water tanks upon the roof. Such structures shall, however, not cover more than half of the total roof area.