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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(n) in Lucknow Industrial Development Areas (Composition of Offences) Regulation, 2017

(n)Construction work done under the area reserved for common service and on the land of common ownership adjacent to group housing and other multi storied buildings;