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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(2) in Jammu and Kashmir Government Business Rules, 2008

(2)Notwithstanding anything in sub-rule (1) the Cabinet mac, at any time reconstitute the departments, create new departments and reclassify and distribute afresh the business of the Government between.those departments.