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State of Jammu-Kashmir - Section

Section 4 in Jammu and Kashmir Government Business Rules, 2008

4.

(1)The Business of the Government shall be transacted in the departments specified in the First Schedule, and shall be classified and distributed between those departments as laid down therein.
(2)Notwithstanding anything in sub-rule (1) the Cabinet mac, at any time reconstitute the departments, create new departments and reclassify and distribute afresh the business of the Government between.those departments.