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NCT Delhi - Section

Section 4 in The Azadpur Agricultural Produce Market Committee Bye-Laws, 1980

4. Time and place of meeting.

- A meeting shall ordinarily be held at the head office of the Committee at least once a month on the date and time fixed by the Chairman. The Chairman may at his own discretion or on requisition in writing of not less than one half of the total number of the members constituting the Committee, call an emergent meeting. The Chairman may, for administrative convenience, get the opinion of the Committee on makes urgent and important, which cannot be delayed till to next meeting, by circulation of papers amongst the members. The papers so circulated shall, however, be placed before the Committee for confirmation at its next meeting.