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[Cites 0, Cited by 0] [Section 289(12)] [Section 289] [Entire Act]

Union of India - Subsection

Section 289(12)(c) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(c)In the case of Electrical Branch candidates:
(i)They must have passed the Preliminary Examination for Upper Yardmen (L);
(ii)Artificers must have held the 2[rank] of Electrical Artificer (Power)/(Radio)/(Air)/(Air Radio) 4th class (acting and confirmed) for 18 months; and must not be older than 26 years of age on the 30th June of the year in which the Preliminary Selection Board is held;
(iii)Non-Artificers must not be older than 27 years of age on the 30th June of the year in which the Preliminary Selection Board is held, have held the [Rank] [Substitued by S.R.O. 192, dated 10th September, 1973] of Leading Electrical Mechanic (Power)/(Radio)/(Air)/(Air Radio), and have passed professionally for the [Rank] [Substitued by S.R.O. 192, dated 10th September, 1973] of Petty Officer Electrician (Power)/(Radio)/(Air)/(Air Radio) (Provisionally or otherwise). If an Electrical Mechanic (Power)/(Radio)/ (Air)/(Air Radio) 1st class is delayed on the roster for [Promotion] [Substitued by S.R.O. 361, dated 10th November, 1975] and is still recommended on Form C.W. la, he shall be specially advanced to Acting Leading [Rank] [Substitued by S.R.O. 192, dated 10th September, 1973] from the date of passing the Preliminary Examination.
(iv)[ Electrical Mechanicians (Power)/(Radio)/(Air)/(Air Radio) must have served at least 18 months after successfully completing the Mechanicians Course and must not be older than 29 years on the 30th June of the year in which the Preliminary Selection Board is held.] [Substitued by S.R.O. 271, dated 9th September, 1969.]