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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(h) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

(h)D.D.O. to take special care to obtain allotments - Payment from the fund by the D.D.O. shall be subject to allotment available with him and the D.D.O. shall take special care to obtain allotments in advance.