Section 4(3)(ii) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

(ii)The members elected by the Faculties shall hold office so long as they are members of the said Faculties or for three years whichever is lesser.

Legal Document View