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State of Uttar Pradesh - Section

Section 18 in The Commissioners Offices Ministerial Service Rules, 1980

18. Procedure for recruitment by promotion to the posts not covered by rule 17.

(1)Recruitment by promotion to the posts of different categories shall be made on the basis of seniority subject to rejection of the unfit through the Selection Committee constituted under rule 16 (1).
(2)The appointing authority shall prepare categorywise eligibility lists of the candidates arranged in order of seniority and place it before the Selection Committee along with their character rolls and such record pertaining to them as considered proper.
(3)The Selection Committee shall consider the cases of candidates on the basis of records, referred to in sub-rule (2) and if considered necessary, it may interview the candidates also.
(4)The Selection Committee shall prepare a list of selected candidates arranged in order of seniority and forward the same to the appointing authority.