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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(1) in The Commissioners Offices Ministerial Service Rules, 1980

(1)Recruitment by promotion to the posts of different categories shall be made on the basis of seniority subject to rejection of the unfit through the Selection Committee constituted under rule 16 (1).