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[Cites 0, Cited by 0] [Section 480] [Entire Act]

State of Jharkhand - Subsection

Section 480(b) in Bihar Education Code, 1961

(b)a practical test of teaching ability, the candidate being required to give two lessons on different subjects prescribed by the Regional Deputy Director of Education. Previous notice of the subject chosen by the Regional Deputy Director of Education or other examiner being given to the teachers who are to be examined;