Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 72] [Entire Act]

Union of India - Subsection

Section 72(1) in The Indian Port Health Rules, 1955

(1)If death occurs during the day on board a ship within port limits, the ensign and house flag, if any, shall immediately be lowered to half-mast and keep in that position from sunrise till sunset as long as the dead body remains on board; and if death occurs between sunset and sunrise, one red light shall be hoisted at the peak, half-mast high.