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[Cites 1, Cited by 21]

Himachal Pradesh High Court

State Of H.P. & Others vs . Prem Lata Thapar A/W on 21 March, 2022

Bench: Sabina, Satyen Vaidya

State of H.P. & Others vs. Prem Lata Thapar a/w .

connected matters LPA No. 135 of 2012 a/w LPA Nos. 268, 278, 299, 336 of 2012, LPA Nos.64, 65 & 69 of 2013 and Ex. Pet. No. 90 of 2019.

LPA No. 135 of 2012.

21.03.2022 Present: Mr. Ranjan Sharma, Additional Advocate General for the appellants.

Mr. Sunil Mohan Goel, Advocate for the respondents.

LPA No. 268 of 2012 rMr. Ranjan Sharma, Additional Advocate General for the appellants. None for the respondents. LPA No. 278 of 2012 Mr. Ranjan Sharma, Additional Advocate General for the appellants.

None for the respondents.

LPA No. 299 of 2012

Mr. Ranjan Sharma, Additional Advocate General for the appellants.

None for the respondents.

LPA No. 336 of 2012

Mr. Ranjan Sharma, Additional Advocate General for the appellants. Mr. Vikas Rajput, Advocate for the respondents.

LPA Nos. 64, 65 & 69 of 2013 Mr. Ranjan Sharma, Additional Advocate General for the appellants. Mr. Sunil Mohan Goel, Advocate for the respondents.

Execution Petition No. 90 of 2019 Mr. Vinod Chauhan, Advocate for the petitioner.

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Mr. Ranjan Sharma, Additional Advocate .

General for respondents No.1 to 3.

Learned Additional Advocate General requests for an adjournment.

As requested, list after one week.

                  r            to                  (Sabina)
                                                    Judge

                                              (Satyen Vaidya)
                                                   Judge

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