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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in Indian Broadcasting (Programme) Service Rules, 1990

(2)
(a)The Departmental Candidates referred to in sub-clause (i) of clause(c) of rule 2 shall be required to convey their options in writing for inclusion in any one of the four Cadres of the Service.
(b)In the event of options not being received within the stipulated time, the Departmental Candidates shall be deemed to have opted in the respective cadre of the All India Radio or Doordarshan, as the case may be, where they are working:
Provided that the Department Candidates referred to in sub-clause (ii) of clause (c) of rule the shall merge with the Programme Production Cadre of Doordarshan and will maintain their separate identity as indicated in Schedule VII.