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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2)(a) in Indian Broadcasting (Programme) Service Rules, 1990

(a)The Departmental Candidates referred to in sub-clause (i) of clause(c) of rule 2 shall be required to convey their options in writing for inclusion in any one of the four Cadres of the Service.