Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(1) in Andhra Pradesh Unaided Minority Professional Institutions (Regulation of Admissions into Under-Graduate Professional Courses through Common Entrance Test) Rules, 2003

(1)A uniform fee of Rs. 22,000/- (Rupees twenty-Two Thousand only) per student per annum shall be payable by the candidates admitted in Un-Aided Minority Professional Institutions offering Engineering (Including Technology) [***] [Omitted 'Architecture' by Notification No. G.O.Ms. No. 48, dated 12.7.2004 (w.e.f. 11.6.2003).] and Pharmacy Courses under both the Convenor Seats (30%) and Management seats (55%).