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State of Andhra Pradesh - Section

Section 9 in Andhra Pradesh Unaided Minority Professional Institutions (Regulation of Admissions into Under-Graduate Professional Courses through Common Entrance Test) Rules, 2003

9. Fee for Engineering (Including Technology/[***] [Omitted 'Architecture' by Notification No. G.O.Ms. No. 48, dated 12.7.2004 (w.e.f. 11.6.2003).]/Pharmacy Colleges.

- The fee payable shall be:
(1)A uniform fee of Rs. 22,000/- (Rupees twenty-Two Thousand only) per student per annum shall be payable by the candidates admitted in Un-Aided Minority Professional Institutions offering Engineering (Including Technology) [***] [Omitted 'Architecture' by Notification No. G.O.Ms. No. 48, dated 12.7.2004 (w.e.f. 11.6.2003).] and Pharmacy Courses under both the Convenor Seats (30%) and Management seats (55%).
(2)The Managements may charge upto a fee of Rs. 75,000/- per student per annum for the 15% seats under the management quota.
(3)The Management shall not collect any other fees in the name of Development Fee, Building Fee, Infrastructure Development Fee etc., except Refundable Deposits like Library Deposit, Laboratory Deposit etc., and shall not charge any capitation fees or resort to profiteering in accordance with the judgment of the Supreme Court cited above.
(4)The fee structure of the courses shall be reviewed by the Government once in two years.
(5)The candidates who were admitted in the colleges prior to the academic year 2003-2004 shall continue to pay the fees at the rate existing at the time of their admission.