Section 27(1) in Karnataka Janapada Vishwavidyalaya Act, 2011
(1)The Academic Council shall consist of the following members, namely:-(i)The Vice-Chancellor;(ii)Five experts in the field of folklore nominated by the Government for a term not exceeding three years;(iii)Two Deans of the Faculties nominated by the Vice-Chancellor by rotation in the order of seniority each for a term of two years;(iv)Three Professors of the Faculties nominated by the Vice-Chancellor, by rotation in the order of seniority each for a term of two years;(v)Six persons nominated by the Government for a term of three years from amongst experts in folklore of whom one belonging to the Scheduled Castes or the Scheduled Tribes; one belonging the Other Backward Classes, one representing the women, one representing the religious minority and two representing others;(vi)The Chairman of Karnataka Janapada Academy;(vii)The Chairman, Karnataka Yakshagana Bayalata Academy;(viii)The Chairman, Tulu Academy;(ix)The Chairman, Kodava Academy;(x)The Chairman, Kannada Sahitya Parishat;(xi)The Chairman, Karnataka Sahitya Academy;(xii)The Chairman, Karnataka Lalita Kala Academy;(xiii)The Director, Academic, Planning, Monitoring and Evaluation Board;(xiv)The Registrar, Member Secretary;Provided that, no person who is in the employment of the university in whatever capacity shall be eligible for nomination.
