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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Karnataka - Subsection

Section 27(1)(v) in Karnataka Janapada Vishwavidyalaya Act, 2011

(v)Six persons nominated by the Government for a term of three years from amongst experts in folklore of whom one belonging to the Scheduled Castes or the Scheduled Tribes; one belonging the Other Backward Classes, one representing the women, one representing the religious minority and two representing others;