Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Chattisgarh - Subsection

Section 77(3) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(3)The part-time staff, may include qualified doctor Psychiatrist, Psychologist, occupational therapist and other professionals as may be required by time to time.