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State of Chattisgarh - Section

Section 77 in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

77. Organization of functionaries.

(1)The strength of functionaries per home shall be determined according to the duty, posts, hours of duty per day as the base for each category of staff. The institutional organizational set up shall be fixed in accordance with the size of the home, the capacity, workload, distribution of functions and requirements of programmes.
(2)The whole time staff in a home may consist of Superintendent, Probation Officer (in case of Observation Home/Special Home), Case Workers (in case of children's home/shelter home/after care organization), Child Welfare Officers, Counsellor, Educator, Vocational Training Instructor. Medical Staff, Administrative staff, Care Takers, house master/matron, store keeper, cook, helper, washerman, cleaners, gardeners as required.
(3)The part-time staff, may include qualified doctor Psychiatrist, Psychologist, occupational therapist and other professionals as may be required by time to time.
(4)The staff of the home shall be subject to the overall supervision of^the Superintendent who by order shall determine their specific responsibilities and shall keep the concerned authority informed of such orders made by him from time to time. The duties and responsibilities of the staff under him shall be fixed in keeping with the statutory requirements of the Act. The Superintendent and such other staff who may be required, shall live in the quarters provided for them within the premises of the home.
(5)The number of posts in each category of staff shall be fixed on the basis of capacity of the institution. The staff shall be appointed in accordance with the educational qualifications, training experience, etc. required for each category. The suggested staffing pattern for an institution with a capacity of 100 children could be as mentioned below : -
S. No. Designation No. of post
1. Superintendent 1
2. Counsellor 2
3. Case Worker/Probation Officer 3
4. House Master/Matron 4
5. Educator 2
(Voluntary/part-time)    
6. Vocational Instructor 1
7. Doctor 1 (part-time)
8. Paramedical staff 1
9. Store Keeper cum Accountant 1
10. Driver 1
11. Cook 2
12. Helper 2
13. Sweeper 2
14. Art & Craft cum Music Teacher 1 (part-time)
15. Gardener 1 (part-time)
16. Peon 1
  Total 25
The number of posts in the category of counsellor, Case worker/Probation Officer, House Master/Matron, educator and vocational instructor shall proportionally increase with the increase in the capacity of the institution.