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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Tamilnadu - Subsection

Section 71(3) in Tamil Nadu Co-operative Societies Rules, 1988

(3)The purchases by the co-operative wholesale stores or the consumers' cooperative federation shall be subject to the provisions of sub-rule (1):Provided that where the consumers' co-operative federation arranges for or makes available commodities or products, co-operative wholesale stores shall purchase such commodities or products from or through the consumers' cooperative federation.