Himachal Pradesh High Court
Sanjeev Kumar vs . Registrar Hp CoOp. Society & Ors A/W on 5 July, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Sanjeev Kumar Vs. Registrar HP Coop. Society & Ors a/w connected matter CWP No. 4315/2021 a/w CWP No. 5149/2021 .
05.07.2022 Present: Mr. Rahul Mahajan, Advocate, for the petitioner in CWP No. 4315/2021.
Mr. Ajay Sharma, Sr. Advocate with Mr. Atharv Sharma, Advocate, for the petitioner in CWP No. 5149/2021.
Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Sr. Addl. AG, Mr. Vinod Thakur and Mr. Shiv Pal Manhans, Addl. AGs, Mr. Bhupinder Thakur, Mr. Yudhvir Singh Thakur, Dy. AGs and Mr. Rajat Chauhan, Law Officer, for the respondentsState. r Mr. Anup Rattan, Advocate, for respondent No. 4 in CWP No. 4315/2021.
Mr. Onkar Jairath and Mr. Shubham Sood, Advocates, for respondent No. 3 in CWP No. 5149/2021.
Mr. T.S. Chauhan, Advocate, for respondent No. 6.
Heard in part. For continuity, list on 12.07.2022, when records of Assistant Registrar, Cooperative Society, Una and Notification dated 20.11.1987 be produced by the respondents concerned.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 5th July, 2022 (raman) ::: Downloaded on - 06/07/2022 20:03:33 :::CIS