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[Cites 1, Cited by 6]

Himachal Pradesh High Court

Sanjeev Kumar vs . Registrar Hp Co­Op. Society & Ors A/W on 5 July, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Sanjeev Kumar Vs. Registrar HP Co­op. Society & Ors a/w connected matter CWP No. 4315/2021 a/w CWP No. 5149/2021 .

05.07.2022 Present: Mr. Rahul Mahajan, Advocate, for the petitioner in CWP No. 4315/2021.

Mr. Ajay Sharma, Sr. Advocate with Mr. Atharv Sharma, Advocate, for the petitioner in CWP No. 5149/2021.

Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Sr. Addl. AG, Mr. Vinod Thakur and Mr. Shiv Pal Manhans, Addl. AGs, Mr. Bhupinder Thakur, Mr. Yudhvir Singh Thakur, Dy. AGs and Mr. Rajat Chauhan, Law Officer, for the respondents­State. r Mr. Anup Rattan, Advocate, for respondent No. 4 in CWP No. 4315/2021.

Mr. Onkar Jairath and Mr. Shubham Sood, Advocates, for respondent No. 3 in CWP No. 5149/2021.

Mr. T.S. Chauhan, Advocate, for respondent No. 6.

Heard in part. For continuity, list on 12.07.2022, when records of Assistant Registrar, Cooperative Society, Una and Notification dated 20.11.1987 be produced by the respondents concerned.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 5th July, 2022 (raman) ::: Downloaded on - 06/07/2022 20:03:33 :::CIS