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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(1) in Gorkhaland Territorial Administration Act, 2011

(1)Election of Members shall be held in accordance with the rules made under section 20 and the first election for the purpose of constituting the Gorkhaland Territorial Administration Sabha shall be held on such date or dates as the Government may, by notification, appoint.