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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(4)(ii) in The U.P. Directorate of Treasuries Ministerial Service Rules, 1978

(ii)By promotion to the extent of 10 per cent of vacancies from amongst the permanent Group 'D' employees, who have passed the High School Examination of the Board of High School and Intermediate Education, Uttar Pradesh or any examination recognised as equivalent thereto.