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[Cites 0, Cited by 0] [Section 52(13)] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(13)(c) in Tamil Nadu Co-operative Societies Rules, 1988

(c)As soon as the voters present at the time fixed for the closure of voting have recorded their voles, the Election Officer or the Polling Officer, as the case may be, shall close the slit of the ballot box or shall seal up the slit and also allow any candidate or his election agent to affix his own seal, if he so desires.