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State of Rajasthan - Section

Section 129 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

129. Cross-subsidy Surcharge.

(1)Cross-subsidy Surcharge: - The surcharge payable by consumers opting for open access on the network of the distribution licensee or transmission licensee be determined by the Commission as per the following Formula:S = T- [C/(1 - (L/ 100)) + D]Where,S is the surchargeT is the Tariff payable by the relevant category of consumers;C is the weighted average cost of power purchase of top 5% at margin excluding liquid fuel source and renewable energy sourcesD is the wheeling chargeL is the system losses of distribution licensee for the applicable voltage level, as a percentageThe cross subsidy surcharge determined under the above Formula for FY 2006-07 be considered as the opening level and be reduced as far as possible, linearly in next 4 years i.e. at the rate of 20% every year so as to achieve the specified level by FY 2010-11.