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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(5) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(5)There may be more than one agreement as per categorisation of produce under section 13. The agreement shall be prepared in local language clearly understandable to the contract farming producer and shall be in such legally acceptable form containing such particulars and terms and conditions, as may be specified in the rules.