Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Chota Nagpur Division - Section Section 250 in Chota Nagpur Tenancy Act, 1908 250. Entry of Mundari khunt kattidari tenancies in record-of-rights. - All 'Mundari-khunt-kattidari' tenancies shall be so described in any record-of-rights prepared under Chapter XII.
