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[Cites 0, Cited by 0] [Section 125(2)] [Section 125] [Entire Act]

Daman and Diu - Subsection

Section 125(2)(d) in The Daman And Diu Panchayat Regulation, 2012

(d)any investigation, legal proceeding or remedy in respect of such right, privilege, obligation, liability, forfeiture or punishment as aforesaid and any such investigation, legal proceeding or remedy may be instituted, continued or enforced and any such penalty, forfeiture or punishment may be imposed as if this Regulation had not been promulgated.