Section 7(5) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses (In Architecture (B. Arch and Other Related Courses), Rules 2012
(5)The Convener shall prepare:(a)State wide common merit list(b)Region wise merit list(c)Minority community merit list(d)Community merit list(e)Merit list for special categories of reservation (PHC/NCC/Games & sports/CAP & women both state wide and region wise)
