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[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(5)(e) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses (In Architecture (B. Arch and Other Related Courses), Rules 2012

(e)Merit list for special categories of reservation (PHC/NCC/Games & sports/CAP & women both state wide and region wise)