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Himachal Pradesh High Court

Naveesh Kumar vs . State Of H.P And on 19 September, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Naveesh Kumar vs. State of H.P and .

another CWP No. 6579 of 2022 19.09.2022 Present: Mr. Raj Thakur, Advocate for the petitioner.

Mr. Rajinder Dogra, Sr. Addl. A.G with Mr. Shiv Pal Manhans, Addl. A.G, Mr. Bhupinder Thakur, Dy. A.G and Mr. Rajat Chauhan, Law Officer for the respondents- State.

Learned counsel for the petitioner states that the petitioner has been serving in extremely difficult area where the road head is about 18 to 20 kilometers, ever since his first appointment on 27.01.2014.

In such circumstance, issue notice to the respondents. Mr. Bhupinder Thakur, learned Deputy Advocate General appears and waives service of notice on behalf of the respondents and seeks a week's time to obtain instructions in the light of the allegations made by the petitioner.

List on 27th September, 2022.




                                            ( Tarlok Singh Chauhan )
                                                      Judge



             September 19, 2022                 ( Virender Singh )
                 (naveen)                             Judge




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