Madhya Pradesh High Court
Dilip Buildcon Limited vs Employees Provident Fund Organisation on 22 October, 2020
Author: Sujoy Paul
Bench: Sujoy Paul
1 WP-14839-2020 The High Court Of Madhya Pradesh WP-14839-2020 (DILIP BUILDCON LIMITED Vs EMPLOYEES PROVIDENT FUND ORGANISATION) 2 Jabalpur, Dated : 22-10-2020 Heard through Video Conferencing. Learned counsel for the parties could not be connected even in the pass over round.
List the matter tomorrow (23.10.2020).
(SUJOY PAUL) JUDGE mohsin Signature Not Verified SAN Digitally signed by MOHAMMED MOHSIN QURESHI Date: 2020.10.22 13:42:55 IST