Himachal Pradesh High Court
Raj Kumar vs . The Kangra Central Cooperative Bank on 15 June, 2023
Author: Virender Singh
Bench: Virender Singh
Raj Kumar Vs. The Kangra Central Cooperative Bank .
RSA No. 118 of 2020 15.06.2023 Present: None for the appellant.
Mr. Himanshu Thakur, Advocate vice Mr. Rakesh Kumar Thakur, Advocate for the respondent.
On the last date of hearing i.e. 11.4.2023, no one has put in appearance on behalf of the appellant and the matter was ordered to be adjourned by taking lenient view.
Today again, no one has put in appearance on behalf of the appellant. However, as a matter of abundant precaution, before passing any adverse order, the matter is ordered to be adjourned for 28th June, 2023.
(Virender Singh) Judge June 15, 2023(ps) ::: Downloaded on - 16/06/2023 20:32:19 :::CIS