Himachal Pradesh High Court
Raj Kumar vs . The Kangra Central Co-Operative Bank. on 8 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Raj Kumar Vs. The Kangra Central Co-operative Bank.
.
RSA No. 118 of 2020 8.3.2022 Present: Mr.Yash Pal, Advocate, vice Mr.Govind Korla, Advocate, for the appellant.
Mr.Rakesh Kumar Thakur, Advocate, for the respondent.
For non availability of original counsel for the appellant, on request made on his behalf, matter is adjourned.
List after four weeks.
(Vivek Singh Thakur), Judge.
8th March, 2022 (Keshav) ::: Downloaded on - 08/03/2022 20:13:51 :::CIS .
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