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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(2) in Senior Clerk, Class-III (Departmental Examination) Rules, 2013

(2)The subject papers shall be allowed to be answered with the help of books.Explanation. - With books means original book of the subjects having bare Acts and / or Rules without any commentaries or Case Laws and includes manual issued under the Act published by the Government of Gujarat.