Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of Kerala - Subsection Section 80(ii) in Kerala Factories Rules, 1957 (ii)the rooms comprising the two mixing departments, namely (a) head composition, and (b) friction composition shall be entirely separated from each other and the drains from these two departments shall be kept entirely separate;
