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Supreme Court - Daily Orders

Radhika Agarwal vs Union Of India on 25 August, 2022

Bench: Chief Justice, Dinesh Maheshwari, C.T. Ravikumar

     WP(Crl.)No.336/18 etc.                  1                        Revised



     ITEM NO.308                     COURT NO.1                SECTION X

                          S U P R E M E C O U R T O F     I N D I A
                                  RECORD OF PROCEEDINGS

                         Writ Petition(s)(Criminal) No(s).336/2018

     RADHIKA AGARWAL                                           Petitioner(s)
                                           VERSUS
     UNION OF INDIA & ORS.                                     Respondent(s)

     IA No. 94053/2019 - ADDITION / DELETION / MODIFICATION PARTIES
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Signature Not Verified


     W.P.(Crl.) No.35/2020 (X)
Digitally signed by
SATISH KUMAR YADAV
Date: 2022.08.26
15:31:41 IST
     (FOR EX-PARTE AD-INTERIM RELIEF ON IA 17661/2020
Reason:



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     (FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 21442/2020
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WP(Crl.)No.336/18 etc.            2


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No. 175/2022 (X) (FOR ADMISSION and IA No.66917/2022-GRANT OF BAIL) Date : 25-08-2022 These matters were called on for hearing today.

CORAM :

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE DINESH MAHESHWARI HON'BLE MR. JUSTICE C.T. RAVIKUMAR For Petitioner(s) Mr. Mukul Rohtagi, Sr. Adv.
Mr. S. Nagomuthu, Sr. Adv. Mr. Mayank Jain, Adv. Mr. Parmatma Singh, Adv. Mr. Madhur Jain, Adv. Mr. Sunil Kumar Jain, AOR Mr. Kapil Sibal, Sr. Adv. Ms. Ranajana Roy Gawai, Adv. Ms. Vasudha Sen, Adv. Ms. Aayushi Singh, Adv. Ms. Divya Roy, AOR Mr. Vikram Chaudhri, Sr. Adv. Mr. Harshit Sethi, Adv. Mr. Rishi Sehgal, Adv. Mr. Keshavam Chaudhri, Adv. Ms. Prabhneer Swani, Adv. Ms. Arveen Sekon, Adv. Mr. Devanshu Yadav, Adv. Ms. Hargun Sandhu, Adv. Mr. Avadh Bihari Kaushik, AOR Mr. Suryanarayana Singh, Sr. Adv. Ms. Pragati Neekhra, AOR Mr. Malak Manish Bhatt, AOR Mr. Gautam Khazanchi, Adv. Mr. Arshdeep Singh Khurana, Adv. Ms. Neeha Nagpal, Adv. Mr. Vishvendra Tomar, Adv.
Ms. Astha Sharma, AOR Dr. G.K. Sarkar, Adv.
WP(Crl.)No.336/18 etc. 14
Mrs. Malbika Sarkar, Adv. Mr. Avadh Bihari Kaushik, AOR Mr. Devanshu Yadav, Adv.
Mr. Arjun Singh Bhati, AOR Mr. Fuzail Ahmad Ayyubi, AOR Mr. Kunal Verma, AOR Mr. E. C. Agrawala, AOR Mr. Raj Kamal, AOR Mr. Ranjit Kumar Sharma, AOR Mrs. Priya Puri, AOR Mr. Anshuman Srivastava, AOR Mr. Gautam Awasthi, AOR Mr. Ayush Choudhary, Adv. Mr. Devanshu Yadav, Adv. Mr. Sameer Pandey, Adv.
Mr. Arvind Kumar Sharma, AOR Mr. Nikilesh Ramachandran, AOR Mr. Anand Varma, AOR Ms. Anzu. K. Varkey, AOR Mr. Amit K. Nain, AOR Ms. Bharti Tyagi, AOR Dr. (Mrs.) Vipin Gupta, AOR Mr. B. V. Balaram Das, AOR Mr. Tarun Dua, AOR Mr. Nikhil Jain, AOR Mr. Swarnendu Chatterjee, AOR Mr. Himanshu Nailwal, Adv. Ms. Deepakshi Garg, Adv. Mr. Yashwardhan Singh, Adv. Ms. Ayushi Chandra, Adv.
Mr. M.K. Subramanian, Adv. Mr. Vinodh Kanna B., AOR WP(Crl.)No.336/18 etc. 15 Mr. Vinodh Kanna B., AOR Mr. V. Purushothaman Reddy, Adv.
Mr. M.K. Subramanian, Adv. Mr. Vinodh Kanna B., AOR Ms. Natasha Dalmia, AOR Mr. Raman Yadav, Adv. Mr. Gaurav, AOR Mr. Sharad Chauhan, Adv.
Mr. Ajit Sharma, AOR Mr. S. K. Verma, AOR Ms. Christi Jain, AOR Mr. Rajiv Shankar Dwivedi, Adv. Mr. Rishabh Jain, Adv. Mr. Shushant K. Sarkar, Adv. Ms. Arti Dwivedi, Adv. Mr. Saurabh Mishra, Adv.
M/S. Unuc Legal Llp, AOR Mr. Rajiv Shankar Dvivedi, AOR Mr. Rishabh Jain, Adv. Mr. Sushant Kr. Sarkar, Adv. Ms. Arti Dvivedi, Adv. Mr. Saurabh Mishra, Adv. Mr. Abinash Kumar, Adv.
Mr. B. Krishna Prasad, AOR Mr. Shivam Sharma, Adv. Mr. Sangeet Singh, Adv. Mr. Arpit Singh, Adv. Mr. Raj Kishor Choudhary, AOR Mr. Aljo K. Joseph, AOR Mr. Karan Bharihoke, AOR Mrs. Anjali Jha Manish, AOR Mr. Priyadarshi Manisha, Adv. Ms. Laimon Rani Boro, Adv.
For Respondent(s) Mr. Tushar Mehta, SG Mr. Suryaprakash V. Raju, ASG Ms. Sairica S Raju, Adv. Mr. Zoheb Hossain, Adv.
WP(Crl.)No.336/18 etc. 16
Ms. Kanu Agrawal, Adv. Mr. Raj Bahadur Yadav, AOR Mr. Neeraj Kumar Sharma, AOR Mr. S.V. Raju, ASG Mr. Rupesh Kumar, Adv. Ms. Sarica S.Raju, Adv. Mr. Annam Venkatesh, Adv. Mr. Anshuman Singh, Adv. Mr. Mukesh Kumar Maroria, AOR Mr. S. V. Raju, ASG Ms. Aastha Mehta, Adv. Ms. Deepanwita Priyanka, AOR Mr. Arvind Datar, Sr.Adv. Ms. Jyoti Taneja, Adv. Ms. Sayesha Suri, Adv. Mr. Gautam Awasthi, AOR Mr. Vikram Chaudhri, Sr. Adv. Mr. Keshavam Chaudhri, Adv. Ms. Rishi Sehgal, Adv. Ms. Ria Khanna, Adv.
Mr. Kapil Dahiya, Adv. Mr. Gautam Awasthi, AOR Mr. Parthiv K.Goswami, Sr.Adv. Ms. Diksha Rai, AOR Mr. Ankit Agarwal, Adv.
Mr. Vishal Mahajan, Dy. AG Mr. B.K. Satija, AAG Dr. Monika Gusain, AOR Mr. Hitesh Kumar Sharma, Adv. Mr. S.K. Rajora, Adv. Ms. Ranjana S. Gawai, Adv. Mr. Akhileshwar Jha, Adv. Mr. Neerav S. Shah, Adv.
Mr. Ajay Pal, Adv.
Mr. Nikhil Jain, AOR Mr. Arvind Kumar Sharma, AOR M/S. Khaitan & Co., AOR Mr. Sarvesh Singh Baghel, AOR Mrs. Anil Katiyar, AOR WP(Crl.)No.336/18 etc. 17 Ms. Rashi Bansal, AOR Mr. Tarun Dua, AOR Mr. Anant Garg, Adv.
Mr. B. Krishna Prasad, AOR Ms. Jaspreet Gogia, AOR Mr. Mahfooz Ahsan Nazki, AOR Mr. Polanki Gowtham, Adv. Mr. Shaik Mohamad Haneef, Adv. Ms. Rajeswari Mukherjee, Adv.
Ms. Srishti Singh, AOR Mr. Vinodh Kanna B., AOR Mr. Azmat Hayat Amanullah, AOR Dr. Sujoy Kantawala, Adv. Mr. Nishant Awana, Adv. Mr. Sagar Chauhan, Adv. Mr. Tirupati Gaurav Shahi, Adv. Mr. Devansh, Adv.
Ms. Nitya, Adv.
Mr. Shamik Shirishbhai Sanjanwala, AOR Mr. Rajan Narain, AOR Mr. Ajay Aggarwal, Adv. Mr. Adarsh Aggarwal, Adv. Mr. Rajan Narain, AOR Mr. Raj Bahadur Yadav, AOR Mr. Rahul Chitnis, Adv. Mr. Sachin Patil, AOR Mr. Aaditya A. Pande, Adv. Mr. Geo Joseph, Adv.
Ms. Shwetal Shepal, Adv. Mr. Durgesh Gupta, Adv.
Mr. Chirag M. Shroff, AOR Mr. Gurmeet Singh Makker, AOR Mr. Mukesh Kumar Maroria, AOR Mr. Nagarkatti Kartik Uday, AOR Ms. Deepanwita Priyanka, AOR Mr. Nishe Rajen Shonker, AOR WP(Crl.)No.336/18 etc. 18 Ms. Anu K Joy, Adv.
Mr. Alim Anvar, Adv.
Mr. B. V. Balaram Das, AOR(NP) Mr. Gautam Awasthi, AOR Mr. Ayush Choudhary, Adv. Mr. Devanshu Yadav, Adv.
Dr. G.K. Sarkar, Adv. Mr. Gautam Awasthi, AOR Mrs. Malbika Sarkar, Adv. Mr. Prashant Srivastav, Adv. Mr. Devanshu Yadav, Adv.
Mr. Abhishek A Rastogi, Adv. Mr. Pratyushprava Saha, Adv.
Mr. Somanatha Padhan, AOR Mrs. V. D. Khanna, AOR Mr. Shubham Bhalla, AOR UPON hearing the counsel the Court made the following O R D E R
1. Heard learned Senior counsel appearing on behalf of the parties and carefully perused the material placed on record.
2. List these matters after four weeks before another Bench.
3. Interim order shall continue to operate till further orders.
4. The Registry is directed to obtain necessary directions from Hon’ble the Chief Justice of India for constituting a Special Bench to hear these matters.

(SATISH KUMAR YADAV) (R.S. NARAYANAN) DEPUTY REGISTRAR COURT MASTER (NSH) WP(Crl.)No.336/18 etc. 1 ITEM NO.308 COURT NO.1 SECTION X S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Writ Petition(s)(Criminal) No(s).336/2018 RADHIKA AGARWAL Petitioner(s) VERSUS UNION OF INDIA & ORS. Respondent(s) IA No. 94053/2019 - ADDITION / DELETION / MODIFICATION PARTIES IA No. 119420/2022 - APPLICATION FOR PERMISSION IA No. 182548/2018 - EX-PARTE STAY WITH SLP(Crl) No.7408/2018 (II-A) (FOR ADMISSION and I.R. and IA No.116651/2018-CONDONATION OF DELAY IN FILING and IA No.116653/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 116653/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) W.P.(Crl.) No.298/2019 (X) (FOR GRANT OF INTERIM RELIEF ON IA 165710/2019 IA No. 165710/2019 - GRANT OF INTERIM RELIEF) W.P.(Crl.) No.299/2019 (X) (FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 167367/2019 IA No. 167367/2019 - APPROPRIATE ORDERS/DIRECTIONS) W.P.(Crl.) 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No. 387/2020 (X) IA No. 125843/2020 - APPROPRIATE ORDERS/DIRECTIONS) SLP(Crl) No. 618/2020 (II-B) IA No. 109203/2022 - GRANT OF INTERIM RELIEF) SLP(Crl) No. 6456/2020 (II-B) IA No. 131870/2020 - APPLICATION FOR PERMISSION IA No. 131873/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 98957/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(Crl) No. 2814/2020 (II-B) (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 53363/2020 FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 53364/2020 IA No. 53364/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 53363/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(Crl) No. 5536/2020 (II-C) SLP(Crl) No. 6172/2020 (II-A) IA No. 125314/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(Crl) No. 2050-2054/2021 (II-C) (FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 29381/2021 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 29382/2021 IA No. 29382/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 29381/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(Crl) No. 6338/2021 (II-B) IA No. 116730/2022 - APPLICATION FOR PERMISSION) SLP(Crl) No. 6847/2021 (II-B) (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 113593/2021 FOR APPLICATION FOR PERMISSION ON IA 114617/2021 IA No. 114617/2021 - APPLICATION FOR PERMISSION IA No. 113593/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 31616/2021 (II-A) (FOR PERMISSION TO FILE SLP WITHOUT CERTIFIED/PLAIN COPY OF IMPUGNED ORDER ON IA 11490/2022 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 11491/2022 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 15712/2022 IA No. 11491/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 15712/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES WP(Crl.)No.336/18 etc. 13 IA No. 11490/2022 - PERMISSION TO FILE SLP WITHOUT CERTIFIED/PLAIN COPY OF IMPUGNED ORDER) W.P.(Crl.) No. 175/2022 (X) (FOR ADMISSION and IA No.66917/2022-GRANT OF BAIL) Date : 25-08-2022 These matters were called on for hearing today.

CORAM :

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE DINESH MAHESHWARI HON'BLE MR. JUSTICE C.T. RAVIKUMAR For Petitioner(s) Mr. Mukul Rohtagi, Sr. Adv.
Mr. S. Nagomuthu, Sr. Adv. Mr. Mayank Jain, Adv. Mr. Parmatma Singh, Adv. Mr. Madhur Jain, Adv. Mr. Sunil Kumar Jain, AOR Mr. Kapil Sibal, Sr. Adv. Ms. Ranajana Roy Gawai, Adv. Ms. Vasudha Sen, Adv. Ms. Aayushi Singh, Adv. Ms. Divya Roy, AOR Mr. Vikram Chaudhri, Sr. Adv. Mr. Harshit Sethi, Adv. Mr. Rishi Sehgal, Adv. Mr. Keshavam Chaudhri, Adv. Ms. Prabhneer Swani, Adv. Ms. Arveen Sekon, Adv. Mr. Devanshu Yadav, Adv. Ms. Hargun Sandhu, Adv. Mr. Avadh Bihari Kaushik, AOR Mr. Suryanarayana Singh, Sr. Adv. Ms. Pragati Neekhra, AOR Mr. Malak Manish Bhatt, AOR Mr. Gautam Khazanchi, Adv. Mr. Arshdeep Singh Khurana, Adv. Ms. Neeha Nagpal, Adv. Mr. Vishvendra Tomar, Adv.
Ms. Astha Sharma, AOR Dr. G.K. Sarkar, Adv. Mrs. Malbika Sarkar, Adv. Mr. Avadh Bihari Kaushik, AOR Mr. Devanshu Yadav, Adv.
Mr. Arjun Singh Bhati, AOR Mr. Fuzail Ahmad Ayyubi, AOR WP(Crl.)No.336/18 etc. 14 Mr. Kunal Verma, AOR Mr. E. C. Agrawala, AOR Mr. Raj Kamal, AOR Mr. Ranjit Kumar Sharma, AOR Mrs. Priya Puri, AOR Mr. Anshuman Srivastava, AOR Mr. Gautam Awasthi, AOR Mr. Ayush Choudhary, Adv. Mr. Devanshu Yadav, Adv. Mr. Sameer Pandey, Adv.
Mr. Arvind Kumar Sharma, AOR Mr. Nikilesh Ramachandran, AOR Mr. Anand Varma, AOR Ms. Anzu. K. Varkey, AOR Mr. Amit K. Nain, AOR Ms. Bharti Tyagi, AOR Dr. (Mrs.) Vipin Gupta, AOR Mr. B. V. Balaram Das, AOR Mr. Tarun Dua, AOR Mr. Nikhil Jain, AOR Mr. Swarnendu Chatterjee, AOR Mr. Himanshu Nailwal, Adv. Ms. Deepakshi Garg, Adv. Mr. Yashwardhan Singh, Adv. Ms. Ayushi Chandra, Adv.
Mr. M.K. Subramanian, Adv. Mr. Vinodh Kanna B., AOR Mr. Vinodh Kanna B., AOR Mr. V. Purushothaman Reddy, Adv.
Mr. M.K. Subramanian, Adv. Mr. Vinodh Kanna B., AOR WP(Crl.)No.336/18 etc. 15 Ms. Natasha Dalmia, AOR Mr. Raman Yadav, Adv. Mr. Gaurav, AOR Mr. Sharad Chauhan, Adv.
Mr. Ajit Sharma, AOR Mr. S. K. Verma, AOR Ms. Christi Jain, AOR Mr. Rajiv Shankar Dwivedi, Adv. Mr. Rishabh Jain, Adv. Mr. Shushant K. Sarkar, Adv. Ms. Arti Dwivedi, Adv. Mr. Saurabh Mishra, Adv.
M/S. Unuc Legal Llp, AOR Mr. Rajiv Shankar Dvivedi, AOR Mr. Rishabh Jain, Adv. Mr. Sushant Kr. Sarkar, Adv. Ms. Arti Dvivedi, Adv. Mr. Saurabh Mishra, Adv. Mr. Abinash Kumar, Adv.
Mr. B. Krishna Prasad, AOR Mr. Shivam Sharma, Adv. Mr. Sangeet Singh, Adv. Mr. Arpit Singh, Adv. Mr. Raj Kishor Choudhary, AOR Mr. Aljo K. Joseph, AOR Mr. Karan Bharihoke, AOR Mrs. Anjali Jha Manish, AOR Mr. Priyadarshi Manisha, Adv. Ms. Laimon Rani Boro, Adv.
For Respondent(s) Mr. Tushar Mehta, SG Mr. Suryaprakash V. Raju, ASG Ms. Sairica S Raju, Adv. Mr. Zoheb Hossain, Adv. Ms. Kanu Agrawal, Adv. Mr. Raj Bahadur Yadav, AOR Mr. Neeraj Kumar Sharma, AOR Mr. S.V. Raju, ASG Mr. Rupesh Kumar, Adv. Ms. Sarica S.Raju, Adv.
WP(Crl.)No.336/18 etc. 16
Mr. Annam Venkatesh, Adv. Mr. Anshuman Singh, Adv. Mr. Mukesh Kumar Maroria, AOR Mr. S. V. Raju, ASG Ms. Aastha Mehta, Adv. Ms. Deepanwita Priyanka, AOR Mr. Arvind Datar, Sr.Adv. Ms. Jyoti Taneja, Adv. Ms. Sayesha Suri, Adv. Mr. Gautam Awasthi, AOR Mr. Vikram Chaudhri, Sr. Adv. Mr. Keshavam Chaudhri, Adv. Ms. Rishi Sehgal, Adv. Ms. Ria Khanna, Adv.
Mr. Kapil Dahiya, Adv. Mr. Gautam Awasthi, AOR Mr. Parthiv K.Goswami, Sr.Adv. Ms. Diksha Rai, AOR Mr. Ankit Agarwal, Adv.
Mr. Vishal Mahajan, Dy. AG Mr. B.K. Satija, AAG Dr. Monika Gusain, AOR Mr. Hitesh Kumar Sharma, Adv. Mr. S.K. Rajora, Adv. Ms. Ranjana S. Gawai, Adv. Mr. Akhileshwar Jha, Adv. Mr. Neerav S. Shah, Adv.
Mr. Ajay Pal, Adv.
Mr. Nikhil Jain, AOR Mr. Arvind Kumar Sharma, AOR M/S. Khaitan & Co., AOR Mr. Sarvesh Singh Baghel, AOR Mrs. Anil Katiyar, AOR Ms. Rashi Bansal, AOR Mr. Tarun Dua, AOR Mr. Anant Garg, Adv.
Mr. B. Krishna Prasad, AOR WP(Crl.)No.336/18 etc. 17 Ms. Jaspreet Gogia, AOR Mr. Mahfooz Ahsan Nazki, AOR Mr. Polanki Gowtham, Adv. Mr. Shaik Mohamad Haneef, Adv. Ms. Rajeswari Mukherjee, Adv.
Ms. Srishti Singh, AOR Mr. Vinodh Kanna B., AOR Mr. Azmat Hayat Amanullah, AOR Dr. Sujoy Kantawala, Adv. Mr. Nishant Awana, Adv. Mr. Sagar Chauhan, Adv. Mr. Tirupati Gaurav Shahi, Adv. Mr. Devansh, Adv.
Ms. Nitya, Adv.
Mr. Shamik Shirishbhai Sanjanwala, AOR Mr. Rajan Narain, AOR Mr. Ajay Aggarwal, Adv. Mr. Adarsh Aggarwal, Adv. Mr. Rajan Narain, AOR Mr. Raj Bahadur Yadav, AOR Mr. Rahul Chitnis, Adv. Mr. Sachin Patil, AOR Mr. Aaditya A. Pande, Adv. Mr. Geo Joseph, Adv.
Ms. Shwetal Shepal, Adv. Mr. Durgesh Gupta, Adv.
Mr. Chirag M. Shroff, AOR Mr. Gurmeet Singh Makker, AOR Mr. Mukesh Kumar Maroria, AOR Mr. Nagarkatti Kartik Uday, AOR Ms. Deepanwita Priyanka, AOR Mr. Nishe Rajen Shonker, AOR Ms. Anu K Joy, Adv.
Mr. Alim Anvar, Adv.
Mr. B. V. Balaram Das, AOR(NP) Mr. Gautam Awasthi, AOR WP(Crl.)No.336/18 etc. 18 Mr. Ayush Choudhary, Adv. Mr. Devanshu Yadav, Adv.
Dr. G.K. Sarkar, Adv. Mr. Gautam Awasthi, AOR Mrs. Malbika Sarkar, Adv. Mr. Prashant Srivastav, Adv. Mr. Devanshu Yadav, Adv.
Mr. Abhishek A Rastogi, Adv. Mr. Pratyushprava Saha, Adv.
Mr. Somanatha Padhan, AOR Mrs. V. D. Khanna, AOR Mr. Shubham Bhalla, AOR UPON hearing the counsel the Court made the following O R D E R
1. Heard learned Senior counsel appearing on behalf of the parties and carefully perused the material placed on record.
2. List these matters after four weeks before another Bench.
3. Interim order dated 08.01.2019 shall continue to operate till further orders.
4. The Registry is directed to obtain necessary directions from Hon’ble the Chief Justice of India for constituting a Special Bench to hear these matters.

(SATISH KUMAR YADAV) (R.S. NARAYANAN) DEPUTY REGISTRAR COURT MASTER (NSH)