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Allahabad High Court

Atul Kumar Srivastava And Another vs State Of U.P. And 3 Others on 10 August, 2021

Author: Ashwani Kumar Mishra

Bench: Ashwani Kumar Mishra





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 11419 of 2018
 

 
Petitioner :- Atul Kumar Srivastava And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Sudhir Kumar Upadhyay,Avadhesh Kumar Upadhyay
 
Counsel for Respondent :- C.S.C.,Avneesh Tripathi,M.N. Singh
 

 
Hon'ble Ashwani Kumar Mishra,J.
 

Disposed of.

For orders, see order of the date passed in writ petition No. 9614 of 2018 (Divya Prakash Mishra and 32 others Vs. State of U.P. and 3 others).

Order Date :- 10.8.2021 Ranjeet Sahu