Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Uttarakhand - Subsection Section 6(2) in Himalayiya University Act, 2019 (2)The Sponsor society shall start the functioning of the University only after obtaining the authority letter for the commencement of the functioning of the University, by the state Government.
