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State of Uttarakhand - Section

Section 6 in Himalayiya University Act, 2019

6. Starting of the University.

(1)The State Government shall issue the authority letter after verifying the proposal along with documents received from the Sponsor Society to the effect that all conditions referred to in section 5 has been fulfilled.
(2)The Sponsor society shall start the functioning of the University only after obtaining the authority letter for the commencement of the functioning of the University, by the state Government.